Delhi High Court - Orders
Pma Construction Co vs Ministry Of Road Transport And Highway on 12 January, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 177/2023
PMA CONSTRUCTION CO ..... Petitioner
Through:
versus
MINISTRY OF ROAD TRANSPORT
AND HIGHWAY ..... Respondent
Through: Mr. Raghav Sharma, Advocate via
video-conferencing.
Mr. Raghav Sharma, Mr. Jaskirat
Singh, Mr. Deepanshu Raj, Mr.
Aaditya Pande and Mr. Siddharth
Dharmadhikari, Advocates for
respondent.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 12.01.2024 Mr. Raghav Sharma, learned panel counsel has appeared for the Ministry of Road Transport and Highway/respondent in the matter via video-conferencing.
2. In view of the above, Mr. Bhagwan Swaroop Shukla, learned CGSC submits, that they may be discharged from the matter.
3. It is ordered accordingly.
4. After making brief submissions, learned counsel appearing for the petitioner seeks leave to withdraw the present petition under section 9 of the Arbitration & Conciliation Act 1996 ('the A&C Act') with liberty to file an appropriate application under section 17 the A&C Act before learned Sole Arbitrator who has been appointed vide order dated 07.12.223 made in ARB. P. No. 576/2023.
O.M.P.(I) (COMM.) 177/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 09:38:23
5. Parties have also informed the court that the learned Sole Arbitrator has held a preliminary hearing in the matter on 04.01.2024 and is seized of the matter.
6. The petition is accordingly disposed-of as withdrawn with liberty as prayed-for.
7. Pending applications are also disposed-of.
ANUP JAIRAM BHAMBHANI, J JANUARY 12, 2024 VR O.M.P.(I) (COMM.) 177/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 09:38:23