Madhya Pradesh High Court
Devendra Jain vs M/S Lalsai Transport Thr on 7 November, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-3388-2016
(DEVENDRA JAIN Vs M/S LALSAI TRANSPORT THR)
8
Gwalior, Dated : 07-11-2017
Shri Sankalp Sharma, learned counsel for the
petitioner.
Ms. N. Patankar, learned G.A. for the
respondent/State.
Learned counsel for the petitioner prays for and is granted a week's time to file reply to I.A. No.5759/2017.
List after a week.
(J.K. MAHESHWARI) JUDGE PK