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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(n) in The Railway Protection Force Rules, 1987

(n)"railway establishment" means any unit of the railways(other than zonalrailway) which is engaged in research, development, designing, constructionor production or rolling stock, its parts or other equipment used on a railway;