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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in The Gujarat Fire Prevention and Life Safety Measures Act, 2013

(1)For the purposes of this Act, the State Government may appoint, for each,-
(a)fire division, a person as the Divisional Fire Officer,
(b)fire station, a person as the Station Fire Officer.