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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(4) in The Haryana Electricity Reform Act, 1997

(4)The Selection Committee shall select two suitable persons for each vacancy in the Commission who have such qualification and experience as provided in the Act and notify the State Government of the persons short- listed by the Selection Committee. The State Government shall appoint one of the two candidates short-listed by the Selection Committee as a member of the Commission.