Section 11 in The Foreign Exchange Management (Deposit) Regulations, 2000
11.
/564In exercise of the powers conferred by clause (f) of sub-section (3) of section 6, sub--section (2) of section 47 of the Foreign Exchange Management Act, 1999 (42 of 1999), the Reserve Bank of India makes the following regulations relating to deposits between a person resident in India and a person resident outside India, namely:--
