Delhi High Court - Orders
Umar Khalid vs State Of National Capital Territory Of ... on 23 August, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Rajnish Bhatnagar
$~Special DB-Item-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 173/2022
UMAR KHALID ..... Appellant
Through: Mr. Trideep Pais, Senior Advocate
with Ms. Sudakshina Prasad, Mr.
Sahil Ghai, Ms. Rakshanda Deka
and Ms. Sanya Kumar, Advocates.
versus
STATE OF NATIONAL CAPITAL TERRITORY OF DELHI
..... Respondent
Through: Mr. Amit Prasad, SPP for State
with Mr. Ayodhya Prasad,
Advocate along with Inspector
Anil Kumar and Inspector Lokesh
Sharma, P.S.: Special Cell, Lodhi
Colony.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 23.08.2022 For further arguments on behalf of Mr. Amit Prasad, learned Special Public Prosecutor appearing on behalf of the Delhi Police, list on 25.08.2022 at 2:15 p.m. SIDDHARTH MRIDUL, J.
RAJNISH BHATNAGAR, J.
AUGUST 23, 2022/at Signature Not Verified Digitally Signed CRL.A. 173/2022 Page 1 of 1 By:DURGESH NANDAN Signing Date:25.08.2022 15:34:09