Calcutta High Court (Appellete Side)
(Omdc) vs Soumyendra Kishore Roy Chowdhury & Ors on 25 January, 2024
25-01-2024
Item no.3 &4
IN THE HIGH COURT AT CALCUTTA
Subrata Civil Appellate Jurisdiction
Bhattacharyya (Commercial Division)
AR(C)
FAT No.58 of 2022
The Orissa Minerals Development Company Limited
(OMDC)
-vs-
Soumyendra Kishore Roy Chowdhury & Ors.
with
CAN No.3 of 2022
with
CPAN No.1510 of 2023
Mr. Swarup Banerjee
Mr. H.C. Yadav ...for the appellant
Mr. Sanjib Kumar Mal
Ms. S.K. Mal ...for the respondents
Ms. Rama Roy Chowdhury ...Receiver By consent of learned counsel for the parties, list this appeal and the connected application along with CPAN No.1510 of 2023 on 13th February 2024 to record compliance with our earlier order.
[I.P. Mukerji, J] [Biswaroop Chowdhury, J] 2