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Bombay High Court

Kolhapur Dist. Chemist Association ... vs All India Council For Technical ... on 3 June, 2019

Author: G. S. Patel

Bench: S. C. Dharmadhikari, G. S. Patel

                                                            11-WPST.15058.2019.doc


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                  WRIT PETITION (ST) NO. 15058 OF 2019


 Kolhapur District Chemist Association                   }
 and Anr.                            }                   Petitioners
            versus
 All India Council for Technical     }
 Education and Ors.                  }                   Respondents


 Mr.Mihir      Desai-Senior             Advocate
 i/b.Mr.Prashant    Bhavke             for   the
 petitioners.

 Mr.Abhijit Joshi for respondent nos. 1
 and 2.

 Mr.B.V.Samant-AGP for respondent nos. 3
 and 4.


                               CORAM :- S. C. DHARMADHIKARI &
                                        G. S. PATEL, JJ.

DATED :- JUNE 3, 2019 P.C. :-

Mr.Abhijeet Joshi says, he has been served with the copies of this petition, but today itself. He would like to seek instructions after he accepts notice and waives service for respondent nos. 1 and 2. At his request, stand over to 7 th June, 2019. To be placed on the "Urgent Admission Board".
(G.S.PATEL, J.) (S.C.DHARMADHIKARI, J.) Page 1 of 1 J.V.Salunke,PS ::: Uploaded on - 06/06/2019 ::: Downloaded on - 14/07/2019 03:39:44 :::