Bombay High Court
Kolhapur Dist. Chemist Association ... vs All India Council For Technical ... on 3 June, 2019
Author: G. S. Patel
Bench: S. C. Dharmadhikari, G. S. Patel
11-WPST.15058.2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 15058 OF 2019
Kolhapur District Chemist Association }
and Anr. } Petitioners
versus
All India Council for Technical }
Education and Ors. } Respondents
Mr.Mihir Desai-Senior Advocate
i/b.Mr.Prashant Bhavke for the
petitioners.
Mr.Abhijit Joshi for respondent nos. 1
and 2.
Mr.B.V.Samant-AGP for respondent nos. 3
and 4.
CORAM :- S. C. DHARMADHIKARI &
G. S. PATEL, JJ.
DATED :- JUNE 3, 2019 P.C. :-
Mr.Abhijeet Joshi says, he has been served with the copies of this petition, but today itself. He would like to seek instructions after he accepts notice and waives service for respondent nos. 1 and 2. At his request, stand over to 7 th June, 2019. To be placed on the "Urgent Admission Board".
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