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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(17) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(17)Subject to the provisions of the preceding sub-sections, the Vice- Chancellor, shall give effect to the orders of the Executive Council regarding the appointment, suspension, removal or dismissal of any of the employees of the University.