Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213(2)] [Section 213] [Entire Act]

Union of India - Subsection

Section 213(2)(b) in The Cantonments Act, 2006

(b)to construct a closed cesspool or soakage pit and drain or drains emptying into such cesspool or soakage pit.