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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Energy University Act, 2017

16. Authorities of University.

- The following shall be the authorities of the University, namely, -
(a)the Executive Council;
(b)the Academic Council;
(c)the Board of faculties;
(d)Finance Committee;
(e)Planning Board; and
(f)Such other bodies as may be prescribed.