Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act] State of Arunachal Pradesh - Subsection Section 125(2)(xxviii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017 (xxviii)the manner in which auctions of agricultural produce including e-auction shall be conducted and bids made and accepted;