Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(f) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987 (f)undertake to release for sale or distribute only such fruit plants as are completely free from any kind of insect pest or plant disease ;
