Himachal Pradesh High Court
Sandhya Devi vs . Sanjeev Kumar Singh on 1 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Sandhya Devi vs. Sanjeev Kumar Singh RSA No.616/2009 1.4.2023 Present: Mr. Ajay Thakur, Advocate, for the appellant.
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Mr. Bhupender Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for the respondent.
Learned counsel for the appellant prays for an adjournment on the ground that since Mr. Ajay Sharma, Advocate, has been designated as Senior Advocate, he has to procure fresh Power of Attorney.
r As prayed, list after four weeks.
( Sushil Kukreja ) Judge 1st April, 2023 (CS) ::: Downloaded on - 01/04/2023 20:48:53 :::CIS