Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in Canara Bank (Employees') Pension Regulations, 1995

(m)"Discipline and Appeal Regulations" means the Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976 made under section 19 of the Act;