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Supreme Court - Daily Orders

Hem Raj vs United India Insurance Co. Ltd on 10 May, 2018

     ITEM NO.22                              REGISTRAR COURT. 1                     SECTION XVII

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. KAPIL MEHTA

                                            Civil Appeal    No(s).    1532/2017

     HEM RAJ                                                                    Appellant(s)

                                                          VERSUS

     UNITED INDIA INSURANCE CO. LTD                                             Respondent(s)



     Date : 10-05-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr Shri Kant Dubey, Adv.
                                           Mr Mahendra Kumar, Adv.
                                           Mr. Rajnish Kumar Jha, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent is duly represented.

Parties may file statement of case within the stipulated period.

Registry to process the matter for listing before the Hon'ble Court as per rules.

KAPIL MEHTA Registrar 10.05.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.05.15 09:33:18 IST Reason: