Supreme Court - Daily Orders
Hem Raj vs United India Insurance Co. Ltd on 10 May, 2018
ITEM NO.22 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 1532/2017
HEM RAJ Appellant(s)
VERSUS
UNITED INDIA INSURANCE CO. LTD Respondent(s)
Date : 10-05-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr Shri Kant Dubey, Adv.
Mr Mahendra Kumar, Adv.
Mr. Rajnish Kumar Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is duly represented.
Parties may file statement of case within the stipulated period.
Registry to process the matter for listing before the Hon'ble Court as per rules.
KAPIL MEHTA Registrar 10.05.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.05.15 09:33:18 IST Reason: