Allahabad High Court
D.B. Kauser & Another vs Shiv Mohan Singh & Others on 6 July, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 7 Case :- WRIT - C No. - 22184 of 2006 Petitioner :- D.B. Kauser & Another Respondent :- Shiv Mohan Singh & Others Petitioner Counsel :- Rollie Kauser,RaVi Kant Respondent Counsel :- C.S.C.,Ashwani K. Mishra,O.P.Singh,R.K.Ojha,S. Oj ha Hon'ble Devendra Pratap Singh,J.
On the request of the learned counsel for the respondent, list in the next cause list.
Order Date :- 6.7.2010 AU