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Allahabad High Court

D.B. Kauser & Another vs Shiv Mohan Singh & Others on 6 July, 2010

Author: Devendra Pratap Singh

Bench: Devendra Pratap Singh

Court No. - 7

Case :- WRIT - C No. - 22184 of 2006

Petitioner :- D.B. Kauser & Another

Respondent :- Shiv Mohan Singh & Others

Petitioner Counsel :- Rollie Kauser,RaVi Kant

Respondent Counsel :- C.S.C.,Ashwani K. Mishra,O.P.Singh,R.K.Ojha,S.
Oj ha

Hon'ble Devendra Pratap Singh,J.

On the request of the learned counsel for the respondent, list in the next cause list.

Order Date :- 6.7.2010 AU