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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(3)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

(b)a dealer holding a licence under Section 18 in respect of raw material and incidental goods used in that year in the manufacture of goods in respect of which he holds such licence;