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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(b) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

(b)for the words “eleven weeks”, the words “five months and three weeks” shall be substituted;