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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(3) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(3)The order shall be communicated to the appellant and copy thereof shall be sent to the registering officer against whose order the appeal has been preferred.