Supreme Court - Daily Orders
Union Of India vs Debt Recovery Tribunal Bar Association on 19 May, 2023
ITEM NO.40 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Transfer Petition(s)(Civil) No(s). 636-645/2023
UNION OF INDIA Petitioner(s)
VERSUS
DEBT RECOVERY TRIBUNAL BAR ASSOCIATION Respondent(s)
Date : 19-05-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Mrs. A Deepa, Adv.
Mr. Binod Ch. Sabat, Adv.
For Respondent(s)
Sonal Kumar Singh, Adv.
Mr. Anshuman Gupta, Adv.
Mr. Aman Prasad, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Await service report from the High court in respect of respondent Nos.1-4 in T.P.(Civil) No.636/2023, respondent Nos.1, 2 and 4 to 6 in T.P.(Civil) No.637/2023, respondent Nos.1-3 in T.P.(Civil) No.642/2023 and respondent No.2 in T.P.(Civil) No.643/2023.
Ld. Counsel for the petitioner is granted two weeks’ time to take fresh steps and file fresh particulars in respect of Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.05.20 the unserved respondent No.5 in T.P.(Civil) 11:48:44 IST Reason: No.639-640/2023 and respondent No. 2 in T.P.(Civil) No.641/2023.
Contd… -2- Sole respondent in T.P.(Civil) No.644/2023 is granted four weeks’ time for filing counter affidavit.
Ld. Advocate, Mr.Pritam Bishwas, appearing on behalf of Mr. Rohit K. Singh, Advocate-on-record appears for respondent No.29-Canara Bank and seeks time to file vakalatnama and counter affidavit. Be filed within four weeks.
A letter has been received from the High Court stating that the matter has been disposed of as withdrawn in respect of respondent Nos. 1-10 in T.P.(Civil) No.645/2023 on 12.4.2023. Ld. Counsel for the petitioner to take appropriate steps in this regard within two weeks.
Service is complete on the remaining respondents, but none has entered appearance.
List again on 3.8.2023.
H. SHASHIDHARA SHETTY Registrar