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State of Mizoram - Section

Section 77 in The Mizoram Excise Act, 1973

77. Application of Assam Act 2 of 1915.

- Until any law relating to the interpretations of statutes is made by the Legislative Assembly of Mizoram the Assam General Clauses Act, 1915 shall apply to the interpretation of this Act as it applies to the interpretation of Assam Act.The First Schedule[See Sections 21 and 24]