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[Cites 0, Cited by 4] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in THE REGIONAL RURAL BANKS ACT, 1976

(1)Every Regional Rural Bank shall carry on and transact the business of banking as defined in clause (b) of section 5 of the Banking Regulation Act, 1949 (10 of 1949), and may engage in one or more forms of business specified in sub-section (1) of section 6 of that Act.