Himachal Pradesh High Court
Parveen Kumar vs . Hrtc & Anr. on 13 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
CWP No. 7339 of 2021 13.06.2022 Present: Mr. Rakesh K. Dogra, Advocate, for the petitioner.
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Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents prays for and is granted four weeks' time to comply with the order in question.
It is made clear that no further time shall be granted to the learned counsel for the respondents to comply the order.
List on 18.07.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 13, 2022 (sanjeev) ::: Downloaded on - 13/06/2022 20:05:15 :::CIS