Section 26(2) in The Orissa Grama Rakshi Rules, 1969
(2)Rewards shall consist of -(a)mention in the Service Book;(b)certificate of merit;(c)cash rewards.The [Sub-divisional Police-officer] [Substituted vide Orissa Gazette Part III-A/26.10.1984.], the [Superintendent of police] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] of the Magistrate of the district would be competent to reward Grama Rakshis; provided that cash rewards may be made only under the orders of the Superintendent of police of the district.Executive Instructions
