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Union of India - Section

Section 59 in The Transport Of Animals Rules, 1978

59. (a) Each consignment shall bear a lable showing in bold red letters the name, address and telephone number (if any) of the consignor and consignee, the number and type of equines being transported and quantity of rations and food provided.

(b)The consignee shall be informed in advance about the train or vehicle or ship in which the consignment of equines is being sent and its arrival time.
(c)The consignment of equines shall be booked by the next train or vehicle or ship and shall be accepted for booking.