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[Cites 0, Cited by 3] [Section 11(1)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(1)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)any minority school; the competent authority may, after satisfying itself, that proper arrangements have been made for the maintenance of academic standard in the school, that the provisions of this Act-are complied with and that the prescribed conditions have been satisfied grant a certificate, recognising the private school for the purposes of this Act.