- Where a ship has been forfeited to Government under section 8, it may be disposed of in such manner as the [Central Government] [Substituted by the A.O. 1937 for "Local Government"] [* * * *] [The words "subject to the control of the G.G.in C." rep.by the A.O. 1937.] directs :Provided that, where the ship is sold under this section, due regard shall be had to the obligations imposed by the Treaty.
