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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Nagaland - Subsection

Section 21(1) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(1)The Academic Council shall consist of :
(a)The Vice-Chancellor-Chairman
(b)The Registrar-Secretary
(c)Such other members as may be prescribed by the Statutes.