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State of Chattisgarh - Section

Section 9 in Chhattisgarh Food and Nutritional Security Act, 2012

9. Nutritional support to emergency or disaster affected persons.

- The State Government shall, if it is of the opinion that an emergency or disaster exists, provide to all such affected households two meals every day, free of charge, for a period upto three months from the date of disaster in accordance with such scheme and in the manner as may be prescribed in that scheme.Chapter-IV Immediate Relief In Case of Hunger