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State of Mizoram - Section

Section 169 in Mizoram Excise Rules, 1983

169. Manufacture, possession and sale of country liquor.

- The provisions of the rules relating to manufacture, possession and sale of India-made foreign liquor shall apply mutatis mutandis, to country liquor.Explanation. - For the purpose of these rules 'country liquor' includes Rakzu (distilled liquor), Tinzu, Zupui, Zuffang and all other fermented liquors made from rice, milet or any other grain.B. Ganja, Bhang or Sidhi and Charas