Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(a) in The Goa Salaries and Allowances of Ministers Act, 1964

(a)[* * *] [Clause (a) deleted by the Amendment Act 4 of 1987.]