Supreme Court - Daily Orders
Agniraj vs State Through The Deputy ... on 2 September, 2019
Bench: Indu Malhotra, R. Subhash Reddy
ITEM NO.25 COURT NO.13 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).7855-7857/2019
(Arising out of impugned final judgment and order dated 21-03-2019
in CRLAMD No.290 to 292 of 2015 passed by the High Court Of
Judicature At Madras At Madurai)
AGNIRAJ & ORS. ETC. Petitioner(s)
VERSUS
STATE THROUGH THE DEPUTY SUPERINTENDENT OF
POLICE CB-CID, MADURAI & ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T. and permission to
file lengthy list of dates)
Date : 02-09-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. Sidharth Luthra,Sr.Adv.
Mr. Rajeev Maheshwaranand Roy,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Rajinder Kaur) (Sarita Purohit) Branch Officer AR-cum-PS Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.09.03 17:08:59 IST Reason: