Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Agniraj vs State Through The Deputy ... on 2 September, 2019

Bench: Indu Malhotra, R. Subhash Reddy

     ITEM NO.25                            COURT NO.13                 SECTION II-C

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s).7855-7857/2019

     (Arising out of impugned final judgment and order dated 21-03-2019
     in CRLAMD No.290 to 292 of 2015 passed by the High Court Of
     Judicature At Madras At Madurai)

     AGNIRAJ & ORS. ETC.                                              Petitioner(s)

                                                  VERSUS

     STATE THROUGH THE DEPUTY SUPERINTENDENT OF
     POLICE CB-CID, MADURAI & ANR.                     Respondent(s)
     (With appln.(s) for exemption from filing O.T. and permission to
     file lengthy list of dates)

     Date : 02-09-2019 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MS. JUSTICE INDU MALHOTRA
                           HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)               Mr. Sidharth Luthra,Sr.Adv.
                                     Mr. Rajeev Maheshwaranand Roy,AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

(Rajinder Kaur) (Sarita Purohit) Branch Officer AR-cum-PS Signature Not Verified Digitally signed by SARITA PUROHIT Date: 2019.09.03 17:08:59 IST Reason: