Delhi High Court - Orders
Central Board Of Trustee vs M/S Premier Color Cartoon (P) Ltd And Anr on 8 May, 2025
$~53
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ W.P.(C) 2289/2017
CENTRAL BOARD OF TRUSTEE .....Petitioner
Through: Mr Tejasvi Goel, Adv.
versus
M/S PREMIER COLOR CARTOON (P) LTD AND ANR
.....Respondent
Through: Mr. Vineet Tayal, Adv.
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 08.05.2025
1. Due to paucity of time, the matter could not be taken up today.
2. List on 16th October 2025.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J MAY 8, 2025/ak This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 22:55:12