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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(2)(d) in Tripura Contract Labour (Regulation and Abolition) Rules 1978

(d)Register of Deductions for damages or loss, Register of Fines and Register of Advances shall be maintained by every contractor in Form No. XX, XXI and XXII respectively.