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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Ladakh - Subsection

Section 24(1)(ii) in Ladakh Autonomous Hill Development Councils Act, 1997

(ii)establish toll bars on any road or any bridge vested in it and under its management and levy toll on grass, vehicles, animals and ferries.