Delhi High Court - Orders
Pr.Commissioner Of Income Tax, vs Alcatel Lucent India Ltd on 21 February, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 21/2019, C.M. APPL.1645-1646/2019
PR.COMMISSIONER OF INCOME TAX,
..... Appellant
Through : Sh. Ashok. K. Manchanda, Sr. Standing
Counsel.
versus
ALCATEL LUCENT INDIA LTD
..... Respondent
Through : Sh. Himanshu. S. Sinha and Sh.
Bhuwan Dhoopar, Advocates, for Respondent.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.02.2019 Hon'ble Division Bench did not assemble. List on 06.08.2019.
BY ORDER COURT MASTER FEBRUARY 21, 2019/ajk