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[Cites 0, Cited by 0] [Section 301(3)] [Section 301] [Entire Act]

State of Meghalaya - Subsection

Section 301(3)(xvi) in Meghalaya Municipal Act, 1973

(xvi)prescribe the proportion of the pay and allowances of Government officers employed by the Board, which shall be borne by the Board, and provide for the control of such officers;