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State of Rajasthan - Section

Section 89 in Rajasthan Stamp Act 1998

89. Saving as to certain stamps.

- All stamps in denominations of annas four or multiples there of shall be deemed to be stamps of the value of twenty five paisa, or, as the case may be, multiples thereof and shall, accordingly be valid for all the purposes of this Act.Analogous Law. - Section 77-A of the repealed Act.