Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(3) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987 (3)The Publicity Materials Censor Officer, Assistant Publicity Materials Censor Officers and Inspectors shall perform such officer functions as may be prescribed.
