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State of Chattisgarh - Section

Section 10 in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

10. Security deposit.

- Due observance of the terms and conditions of the permit the applicant shall deposit Rs. 50,000/- for storage permit up to 250 tons at a time and for extra storage Rs. 1,00,000/- as security deposit within 7 (seven) days from the date of intimation of grant or renewal of permit by the competent authority in the same manner as prescribed in sub-rule (2) of Rule 7. No interest shall be liable for security deposit.