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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(1)(f) in The Coal Mines Regulations, 2017

(f)avoid jerk in starting, running and stopping the engine, and shall cause the cage or other means of conveyance to be brought gently to rest at any stopping place;