Bombay High Court
Deepak Nitrite Ltd vs High Explosive Factory on 23 January, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-51
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION LODGING NO. 27899 OF 2022
Deepak Nitrite Ltd. ....PETITIONER
V/S
High Explosive Factory ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd January, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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