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Bombay High Court

Deepak Nitrite Ltd vs High Explosive Factory on 23 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-51

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL EXECUTION APPLICATION LODGING NO. 27899 OF 2022

       Deepak Nitrite Ltd.                                      ....PETITIONER
                   V/S
       High Explosive Factory                                 ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 23rd January, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/02/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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