Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1960] [Entire Act] Union of India - Section Section 5 in The Companies Act, 1956 (5)"banking company" has the same meaning as in the [Banking Companies Act, 1949 (10 of 1949] [Now see the Banking Regulation Act, 1949 (10 of 1949).]);
