Madhya Pradesh High Court
Lokmanya Grih Nirman Cooperative ... vs Devkrishna Shukla on 9 August, 2019
HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE (-1-) R.P. No.1057/19 Indore, dated: 09.08.2019 Parties through their counsel. As prayed, list the matter on 19.08.2019.
(S.C. Sharma)
N.R. Judge
Digitally signed by NARENDRA
KUMAR RAIPURIA
Date: 2019.08.13 11:57:00
+05'30'