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State of Madhya Pradesh - Section

Section 7 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

7. Forwarding of Applications by the Departmental Officers.

- On receipt of application for registration from a dealer on the prescribed form the Departmental Officer concerned alter making due enquiry shall certify on the said application either the applicant is a genuine and bona fide bookseller or otherwise and forward the same together with the attached challan and affidavit to the Superintendent within four days from the date of its receipt in his office.