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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xxx) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xxx)"Producer" means a person who in his normal course of avocation, grows, manufactures, rears or produces, as the case may be, horticultural produce personally, through or otherwise but not doesn't includes a person who work as trader or a brokers or who is partner of the company or firm of traders or brokers otherwise engaged in the business of disposal or storage of horticultural produce other than grown, manufactured, reared or by himself through tenants or otherwise.