Allahabad High Court
National Insurance Company Limited vs Smt. Shaheeda & Ors. on 2 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1881 of 2010 Petitioner :- National Insurance Company Limited Respondent :- Smt. Shaheeda & Ors. Petitioner Counsel :- Anupam Shukla Hon'ble Satya Poot Mehrotra,J.
Hon'ble Ashok Kumar Roopanwal,J.
As prayed by Mr. Anupam Shukla, learned counsel for the appellant, put up as a fresh case on 19.7.2010 showing the name of Mr. Rajesh Chandra Gupta, learned counsel for the caveators/ claimants- respondents in the computer list.
Order Date :- 2.7.2010 Pcl