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Allahabad High Court

National Insurance Company Limited vs Smt. Shaheeda & Ors. on 2 July, 2010

Author: Ashok Kumar Roopanwal

Bench: Ashok Kumar Roopanwal

Court No. - 40

Case :- FIRST APPEAL FROM ORDER No. - 1881 of 2010

Petitioner :- National Insurance Company Limited
Respondent :- Smt. Shaheeda & Ors.
Petitioner Counsel :- Anupam Shukla

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Ashok Kumar Roopanwal,J.

As prayed by Mr. Anupam Shukla, learned counsel for the appellant, put up as a fresh case on 19.7.2010 showing the name of Mr. Rajesh Chandra Gupta, learned counsel for the caveators/ claimants- respondents in the computer list.

Order Date :- 2.7.2010 Pcl