Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(a) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(a)Each Text Books Depot shall register all the indents concerning its jurisdiction in the order of their receipt and effect supply to the concerned indenters according to the registered chronological order as far as practicable.